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Bombay High Court

Standard Chartered Bank vs Mrs. Pratima Arun Parekh And 4 Ors. And ... on 11 July, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 1604 OF 2013
                         In
                 SUITS 892 OF 2013

 Standard Chartered Bank                               ....Petitioner
             V/S
 Mrs. Pratima Arun Parekh & 4 Ors.                  ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 1076 OF 2016 In SUITS 892 OF 2013 Standard Chartered Bank ....Petitioner V/S Mrs. Pratima Arun Parekh And 4 Ors. And ....Respondent Vijaya Bank (prop Resp) Ms S Chatterjee i/b M/S.Manilal Kher Ambalal & Co. For Petitioner Ms Nikita Vardhan i/b Kanga & Co for Def no-1 to 5 CORAM : B.P. COLABAWALLA, J DATE : 11th July, 2019 P.C. :

By consent Stand Over to 15/07/2019 under same caption.
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