Bombay High Court
Standard Chartered Bank vs Mrs. Pratima Arun Parekh And 4 Ors. And ... on 11 July, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1604 OF 2013
In
SUITS 892 OF 2013
Standard Chartered Bank ....Petitioner
V/S
Mrs. Pratima Arun Parekh & 4 Ors. ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 1076 OF 2016 In SUITS 892 OF 2013 Standard Chartered Bank ....Petitioner V/S Mrs. Pratima Arun Parekh And 4 Ors. And ....Respondent Vijaya Bank (prop Resp) Ms S Chatterjee i/b M/S.Manilal Kher Ambalal & Co. For Petitioner Ms Nikita Vardhan i/b Kanga & Co for Def no-1 to 5 CORAM : B.P. COLABAWALLA, J DATE : 11th July, 2019 P.C. :
By consent Stand Over to 15/07/2019 under same caption.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 12/07/2019 ::: Downloaded on - 13/07/2019 03:18:56 :::