Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2) in Andhra Pradesh Mineral Dealer's Rules, 2000

(2)Every Revision application shall be accompanied with a fee of Rs. 500/-(Rupees five hundred only) to be deposited in Government. Treasury under Head of Account as mentioned in sub-rule (2) of Rule 4.