Madhya Pradesh High Court
Smt. Preeti Agrawal (Singhal) vs Ravi Agrawal Judgement Given By: ... on 13 December, 2013
WRIT PETITION No.19644/2013 1
13.12.2013
Shri Umesh Shrivastava, learned Counsel for the
petitioner.
Let the petition be listed on 6th January, 2014, as
indicated in the notice issued to the respondents.
Interim relief, earlier granted, to continue till the next date of listing.
(K.K. Trivedi) Judge Skc