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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(4)(a) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(a)When in the opinion of the Government it has become unnecessary to continue the management of the land the Government shall by notification terminate the management thereof.