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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(1)The Board may co-opt such persons, not exceeding three as may be experts in subjects included in the courses of study laid down by the Board. Names of the persons co-opted and the term of co-option of each, which shall not exceed three years, shall be notified in the Gazette.