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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(3)(b) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(b)be responsible for the custody, protection, treatment, training and welfare of the children in the remand home;