Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Meghalaya - Subsection

Section 68(3)(d) in The Meghalaya Police Act, 2010

(d)studying specific and developing problems of policing in the State with the objective of evolving solutions and remedial measures;