Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Rajasthan - Subsection Section 70(iii) in Rajasthan Co-operative Societies Rules, 2003 (iii)The payment of dividend on shares to members by a society shall not exceed 10 percent per annum on the paid up value of each share:
