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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of West Bengal - Subsection

Section 105(1) in New Town, Kolkata Development Authority Act, 2007

(1)All drains, sewers, privies, water-closets, toilets, house-gullies, gutters and cess pools within the area of New Town, Kolkata, whether private or public, shall be under, the survey and control of Development Authority.