Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(2)(b) in The Rajasthan Lands and Buildings Tax Act, 1964 (b)produce the record, document, account or particulars required to be produced before the assessing authority under [section 22] [Inserted by Rajasthan Act No. 15 of 1973.];