Delhi High Court - Orders
Jai Kumar And Ors vs Govt. Of Nct Of Delhi And Ors on 18 August, 2025
$~76 to 81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4966/2024 & CM APPL. 20347/2024, 31476/2024
JAI KUMAR AND ORS. .....Petitioners
Through:
versus
GOVT. OF NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Tarveen Singh Nanda, Adv. for
DDA.
Mr. Kamal Gupta, Ms. Tripti Gupta
and Mr. Sparsh Aggarwal, Advs. for
school.
Mr. T.Singhdev (Amicus Curiae) and
Ms. Anum Hussain, Advs.
+ W.P.(C) 10149/2024 & CM APPL. 41664/2024
ANSH MALHOTRA (MINOR) THROUGH MOTHER KAVITA
.....Petitioner
Through:
versus
GOVT OF NCT OF DELHI & ORS. .....Respondents
Through: Mr. Kamal Gupta, Ms. Tripti Gupta
and Mr. Sparsh Aggarwal, Advs. for
school.
Mr. T.Singhdev (Amicus Curiae) and
Ms. Anum Hussain, Advs.
Mr. Arjun Mahajan, SC with Mr.
Apoorv Upmanyu and Mr. Harsh
Vashisht, Advs. for DDA.
+ W.P.(C) 5536/2024 & CM APPL. 22764/2024
SAJIYA AND ORS. .....Petitioners
Through:
versus
GOVT OF NCT OF DELHI AND ORS. ....Respondents
Through: Mr. Kamal Gupta, Ms. Tripti Gupta
and Mr. Sparsh Aggarwal, Advs. for
school.
Mr. T.Singhdev (Amicus Curiae) and
Ms. Anum Hussain, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/08/2025 at 22:42:09
+ W.P.(C) 7143/2024 & CM APPL. 29764/2024
NIDHI ASWAL THROUGH NEXT FRIEND ORS......Petitioners
Through:
versus
GOVT OF NCT OF DELHI ORS. .....Respondents
Through: Mr. Kamal Gupta, Ms. Tripti Gupta
and Mr. Sparsh Aggarwal, Advs. for
school.
Mr. T.Singhdev (Amicus Curiae) and
Ms. Anum Hussain, Advs.
Ms.Meghnaa Mital and Ms. Vanita
Jangra, Advs. for DDA.
+ W.P.(C) 8058/2024 & CM APPL. 33219/2024, 69863/2024
MEENA KULTHIA .....Petitioner
Through: Mr. Saurabh Kansal, Mr. Raghav Vij
and Mr. Suraj Kumar Jha, Advs.
versus
DIRECTORATE OF EDUCATION (DOE) & ANR......Respondents
Through: Mr. Kamal Gupta, Ms. Tripti Gupta
and Mr. Sparsh Aggarwal, Advs. for
school.
Mr. T.Singhdev (Amicus Curiae) and
Ms. Anum Hussain, Advs.
+ W.P.(C) 4321/2025 & CM APPL. 19992/2025, 24830/2025
BHUMI THROUGH HER NEXT FRIEND /FATHER VEERAM
AND ORS. .....Petitioners
Through:
versus
GOVT OF NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Kamal Gupta, Ms. Tripti Gupta
and Mr. Sparsh Aggarwal, Advs. for
school.
Mr. T.Singhdev (Amicus Curiae) and
Ms. Anum Hussain, Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 18.08.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/08/2025 at 22:42:09
1. List these matters for hearing on 02.09.2025 at 04:00 p.m.
2. In the meanwhile, let Mr. T. Singhdev, learned Amicus Curiae may also file a short note of his submissions.
VIKAS MAHAJAN, J AUGUST 18, 2025/dss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/08/2025 at 22:42:09