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[Cites 0, Cited by 5] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in The National Investigation Agency Act, 2008

(6)Where any direction has been given under sub-section (4) or sub-section (5), the State Government and any police officer of the State Government investigating the offence shall not proceed with the investigation and shall forthwith transmit the relevant documents and records to the Agency.