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[Cites 0, Cited by 0] [Section 216(1)] [Section 216] [Entire Act]

State of Goa - Subsection

Section 216(1)(d) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)notwithstanding the provision of clause (b), for the purpose of notifying other persons who may in any way be concerned or be interested in such enquiry, the authority or enquiry officer, as the case may be, may publish notice of such enquiry in one or more local newspapers, informing the date, time and place of such enquiry.