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Calcutta High Court

Commissioner Of Income Tax W.B. -Ii Cal vs T.M. & M.C. Pvt. Ltd on 25 February, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                      ORDER SHEET

                          IN THE HIGH COURT AT CALCUTTA

                                 Special Jurisdiction
                                     [Income Tax]

                                    ORIGINAL SIDE


                                  ITA No. 184 of 2001


                    COMMISSIONER OF INCOME TAX W.B. -II CAL

                                        Versus

                                 T.M. & M.C. PVT. LTD.


     BEFORE:

   The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE DEBANGSU BASAK Date : 25th February, 2014.

For Appellant : Mr. P.K. Bhowmick, Advocate The Court : As last a chance on the prayer of the learned advocate for the appellant, the matter is adjourned for four weeks.

(GIRISH CHANDRA GUPTA, J.) (DEBANGSU BASAK, J.) sm AR[CR]