Calcutta High Court
Commissioner Of Income Tax W.B. -Ii Cal vs T.M. & M.C. Pvt. Ltd on 25 February, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA No. 184 of 2001
COMMISSIONER OF INCOME TAX W.B. -II CAL
Versus
T.M. & M.C. PVT. LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE DEBANGSU BASAK Date : 25th February, 2014.
For Appellant : Mr. P.K. Bhowmick, Advocate The Court : As last a chance on the prayer of the learned advocate for the appellant, the matter is adjourned for four weeks.
(GIRISH CHANDRA GUPTA, J.) (DEBANGSU BASAK, J.) sm AR[CR]