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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(5) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002

(5)The State Government shall, as soon as possible after the date of the award made by the Competent Authority or, as the case may be, the date of the order of the Appellate Authority in the case of an appeal, pay tp the persons found entitled the amount of compensation determined under this section.