Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Stage Carriages Act, 1861 5. Proviso to s. 1 which read: "Provided that this Act shall not apply to carriages not ordinarily used for journey of a greater distance than twenty miles" rep. by Act 1 of 1898, s. 2.
