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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(m) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(m)"Owner of Mines" covers Lessee or any manager or any person authorised by the Lessee in writing to work on his behalf;