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Union of India - Section

Section 38 in The Coal Mines Regulations, 2011

(38)"machinery" means -
(i)any locomotive or any stationary or portable engine, air compressor, boiler or steam apparatus or any such apparatus, apparatus or combination of appliances which is intended for developing, storing, transmitting, converting or utilizing energy; or
(ii)any such apparatus, appliance or combination of appliances if any power developed, stored, transmitted, converted or utilised thereby is, used or intended for use in connection with mining operations; or
(iii)any such equipment used for cutting, drilling loading and transport of material;