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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(d)"Director" means the Director of the seamen's employment office concerned, established under section 12 of the Act or any other officer authorised by the Director-General in this behalf;