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[Cites 0, Cited by 0] [Section 3(1C)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1C)(b) in The Maharashtra Motor Vehicles Tax Act, 1958

(b)[* * * * * *] [Clause (B) was deleted by Maharashtra 9 of 1997, Section 16(a)(i).]