Section 30(a) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
(a)Competent authority imposing penalty by way of reduction to a lower stage in the time scale of pay under Rule 29 (a) shall indicate in the order:-(i)The date from which it will take effect and the period in terms of years and months for which the penalty shall be operative;(ii)The stages in the time scale (in terms of rupees) to which employee is reduced; and(iii)The extent (in term of years and months) if any, for which the period referred to at (i) above shall operate to postpone future increments.
