Bombay High Court
Association Of Chemist, Nagpur Through ... vs State Of Maharashtra, Through ... on 23 December, 2022
Bench: A.S. Chandurkar, Anil L. Pansare
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 923 OF 2020
Association Of Chemist, Nagpur Through ....PETITIONER
Secretary Mahagenco And Others
V/S
State Of Maharashtra, Through Secretary, ....RESPONDENT
Ministry Of Energy, Mumbai And Others SANKET RAMKRISHNA CHARPE for Petitioner AGP/R-1. for Respondent A.M. GHARE FOR RESPONDENT NO.3.
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 23rd December, 2022 P.C. :
By Consent. S.O. after X-Mas Vacation.
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