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Bombay High Court

Association Of Chemist, Nagpur Through ... vs State Of Maharashtra, Through ... on 23 December, 2022

Bench: A.S. Chandurkar, Anil L. Pansare

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 923 OF 2020

 Association Of Chemist, Nagpur Through                   ....PETITIONER
 Secretary Mahagenco And Others
             V/S
 State Of Maharashtra, Through Secretary,               ....RESPONDENT

Ministry Of Energy, Mumbai And Others SANKET RAMKRISHNA CHARPE for Petitioner AGP/R-1. for Respondent A.M. GHARE FOR RESPONDENT NO.3.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 23rd December, 2022 P.C. :

By Consent. S.O. after X-Mas Vacation.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 23/12/2022 ::: Downloaded on - 24/12/2022 21:28:16 :::