Section 10(1)(c) in The Uttar Banga Krishi Viswavidyalaya Act, 2000
(c)elected members(xiv)three regularly appointed full-time Teachers, not below the rank of Reader, to be elected by all the Teachers of the University,(xv)one member of the non-teaching staff, to be elected by all the members of the non-teaching staff of the University, and(xvi)one regular post-graduate students to be elected by all the regular students of the University.