Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(2) in Abkari Act, 1 of 1077

(2)Proviso as regards foreign liquor. - Nothing in this section extends to any foreign liquor [other than denatured spirit] [Inserted by Section 6(ii) of Act V of 101.] in the possession of any warehouse man as such [***] [The words 'or of any person for his bona-fide private consumption and not for sale' omitted by Act XV of 1124.].