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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(o) in Bihar Hindu Religious Trusts Act, 1950

(o)[ "Trust Fund" means the Bihar State Board of Religious Trust Fund, the Bihar State Board of Swetambar Jain Religious Trust Fund or the Bihar State Board of Digambar Jain Religious Trust Fund, as the case may be, formed under Section 69;] [Substituted by Section 2 of Bihar Act 27 of 1953.]