Supreme Court - Daily Orders
Ram Kishan Melu (D) Thr. Lrs. vs Kusum Bhasin (D) Thr. Lrs. on 9 September, 2016
Bench: Shiva Kirti Singh, R. Banumathi
ITEM NO.13 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No(s). 15327/2016)
(Arising out of impugned final judgment and order dated 03/11/2015
in CR No. 148/2005 passed by the High Court Of Himachal Pradesh At
Shimla)
RAM KISHAN MELU Petitioner(s)
VERSUS
KUSUM BHASIN Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. P.N. Mishra,Sr.Adv.
Mr. Neeraj Sharma,Adv.
Mr. Surinder Kumar Gupta,Adv.
Mr. Rajesh Varma,Adv.
Mr. Balbir Singh Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice on the special leave petition as well as in the matter of interim protection also.
Tag with SLP(C)No. 9739 of 2016.
(Madhu Bala) (Madhu Narula)
Signature Not Verified
Court Master Court Master
Digitally signed by
MADHU BALA
Date: 2016.09.10
12:40:53 IST
Reason: