Punjab-Haryana High Court
State Bank Of India And Anr vs Som Dutt And Anr on 30 April, 2019
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 30.04.2019
CWP No.33424 of 2018
State Bank of India ...Petitioner
Vs.
Som Nath & others ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Vikas Chatrath and Ms. Jasleen Kaur, Advocates,
for the petitioner.
Mr. Ashok Sharma Nabhewala, Advocate,
for respondent No.1.
RAJIV NARAIN RAINA, J.
For order see CWP No.32350 of 2018 titled 'State Bank of India Vs. Lalit Joshi & others'.
30.04.2019 [RAJIV NARAIN RAINA]
Vimal JUDGE
Whether speaking/reasoned: Yes
Whether Reportable: Yes/No
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