Section 2(1)(e) in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"Committee" means the committee constituted under Section 4 of the Act for regulation of admission and fixation of fee;

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