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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)The details of realization/return of the cheques/drafts shall be watched through the Register on Status of Cheques by the circle/ward office or head office, who has actually deposited the cheque/draft in the bank and intimated to the Accounts section.