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[Cites 0, Cited by 0] [Section 581G(2)] [Section 581G] [Entire Act]

Union of India - Subsection

Section 581G(2)(c) in The Companies (Amendment) Act, 2002

(c)the Producer Company shall be administered by a Board consisting of persons elected or appointed as directors in the manner consistent with the provisions of this Part and the Board shall be accountable to the Members;