Section 10(i) in The Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981
(i)the posts of Kamams which are held by whole-time Government Servants in the City of [Chennai] [ Substituted for 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).]; and
