Delhi High Court - Orders
Indian Newspaper Society vs Union Of India & Anr on 22 May, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~39-43.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2208/2021, CM APPL. 6438/2021 & CM APPL.
10932/2021
INDIAN NEWSPAPER SOCIETY .....Petitioner
Through: Mr. Rakesh Sinha, Mr. Pawan Kumar
Bansal, Mr. Ahsan Ul Haq, Mr.
Deepak Dahiya, Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Sandeep Kumar Mahapatra,
CGSC with Mr. Tribhuvan, Advs.
Mr. T. Singhdev and Ms. Yamini
Singh, Advs. for Press Council of
India.
+ W.P.(C) 8052/2021 & CM APPL. 25038/2021
ASHOK KUMAR NAVRATAN .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Satyam Singh, Adv.
Mr. T. Singhdev and Ms. Yamini
Singh, Advs. for Press Council of
India.
+ W.P.(C) 8497/2021 & CM APPL. 26303/2021
WORKING NEWS CAMERMAMAN ASSOCIATION.....Petitioner
Through:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 17:14:10
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Subhash Tanwar, CGSC with Mr.
Naveen and Ms. Bhavi Garg, Advs.
Mr. T. Singhdev and Ms. Yamini
Singh, Advs. for Press Council of
India.
+ W.P.(C) 8605/2021 & CM APPL. 26634/2021
THE INDIAN NEWSPAPER SOCIETY .....Petitioner
Through: Mr. Rakesh Sinha, Mr. Pawan Kumar
Bansal, Mr. Ahsan Ul Haq, Mr.
Deepak Dahiya, Advs.
versus
PRESS COUNCIL OF INDIA & ANR. .....Respondents
Through: Mr. T. Singhdev and Ms. Yamini
Singh, Advs. for Press Council of
India.
+ W.P.(C) 8791/2021 & CM APPL. 27367/2021
INDIAN JOURNALISTS UNION .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr.Farman Ali, SPC for UoI.
Mr. T. Singhdev and Ms. Yamini
Singh, Advs. for Press Council of
India.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 17:14:10
ORDER
% 22.05.2025 List on 08.09.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MAY 22, 2025 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 17:14:10