Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in Reserve And Auxiliary Air Forces Act Rules, 1953 20. Applications for Commission.- A person desirous of being appointed to a commission shall apply in Form III to any of the officers mentioned in rule 23.
