Andhra Pradesh High Court - Amravati
Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 10 September, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.31820 of 2022
PROCEEDING SHEET
Sl. DATE Office
ORDER
No Note
21. 10.09.2025 GRKP, J Heard Sri M. Eswar, learned Counsel appearing on behalf of Sri Hemanth Kumar Vemuri, learned Counsel for the Writ Petitioner and Sri D. Harsha Vardhan, learned Counsel appearing on behalf of Sri G. Sudhakar, learned Counsel for the Respondents.
2. Pleadings are complete.
3. List on 08.10.2025 for final hearing.
4. Parties are directed to file Synopsis and chronological sequence of events along with Citations in the meantime.
____________ GRKP, J Vns