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[Cites 0, Cited by 0] [Section 11B] [Entire Act]

State of Rajasthan - Subsection

Section 11B(9) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(9)if a candidate would have been entitled in respect of his age to appear at the examination in any year in which no such examination was held, he shall be deemed to be entitled in respect of his age to appear at the next following examination;