Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 166 in The Manipur Municipalities Act,1994. 166. Licensing of butcher.- No person shall carry on the profession of a butcher except under a licence from the municipality. Nuisances from certain trades, professions, etc.
