Madras High Court
K.Ganeshan vs Film Certification Appellate Tribunal on 9 December, 2015
Bench: Sanjay Kishan Kaul, Pushpa Sathyanarayana
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 09.12.2015
CORAM :
The Hon'ble MR.SANJAY KISHAN KAUL, CHIEF JUSTICE
AND
The Hon'ble MRS.JUSTICE PUSHPA SATHYANARAYANA
W.A.No.1699 of 2015
and M.P.No.1 of 2015
K.Ganeshan .. Appellant
-vs-
1.Film Certification Appellate Tribunal,
Ministry of Information and Broadcasting,
Room No.719, A-Wing, Shastri Bhavan,
New Delhi, rep. By its Chairperson.
2.Central Board of Film Certification,
No.35, Haddows Road,
Shastri Bhavan, Chennai, Rep. By its
Regional Officer.
3.Vahisan Dharmini
4.Vetharanjini .. Respondents
Appeal filed under Clause XV of the Letters Patent against the order dated 18.11.2015 passed in M.P.No.2 of 2015 in W.P.No.32478 of 2015 on the file of this Court.
For Appellant : Mr.V.Elangovan
For Respondents : Mr.Su.Srinivasan
Asst. Solicitor Genl. For R-2
* * * * *
J U D G M E N T
(Judgment of the Court was delivered by The Hon'ble Chief Justice) On being pointed out that as the petition stands today, the relief would have to be confined to those aspects, learned counsel for the appellant seeks to withdraw the appeal. Endorsement is also made.
2.Writ Appeal stands dismissed as withdrawn. No costs. Consequently, M.P.No.1 of 2015 also stands dismissed.
(S.K.K., CJ.) (P.S.N., J.) 09.12.2015 Index : Yes/No Website : Yes/No sra To
1.The Chairperson, Film Certification Appellate Tribunal, Ministry of Information and Broadcasting, Room No.719, A-Wing, Shastri Bhavan, New Delhi.
2.The Regional Officer, Central Board of Film Certification, No.35, Haddows Road, Shastri Bhavan, Chennai.
The Hon'ble Chief Justice and Pushpa Sathyanarayana, J.
(sra) W.A.No.1699 of 2015 09.12.2015