Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 414] [Entire Act] State of Uttar Pradesh - Subsection Section 414(f) in The General Rules (Civil), 1957 (f)List of pending execution cases stayed by the High Court, in the form prescribed in G.L. No. 43/167-4 of 3-10-1933.
