Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 29 July, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-35411-2021 The High Court Of Madhya Pradesh MCRC-35411-2021 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 29-07-2021 Heard through Video Conferencing. Parties through their counsel. Mr.Y.Shukla, learned P.L. for the State submits that case diary is not available today.
Let the case diary be made available on the next date of hearing.
List the case in next week.
(SMT. ANJULI PALO) JUDGE RM Signature Not Verified SAN Digitally signed by RAJESH T MAMTANI Date: 2021.07.29 18:23:19 IST