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Riyas vs P. N. Shinosh on 13 October, 2023

Bench: Hrishikesh Roy, Sanjay Karol

     ITEM NO.59                              COURT NO.9                SECTION XI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)          No(s).   757/2022

     (Arising out of impugned judgment and order dated 07-01-2020 in
     MACA No. 89/2009 passed by the High Court of Kerala at Ernakulam)

     RIYAS                                                              Petitioner(s)

                                                    VERSUS

     P. N. SHINOSH & ANR.                                               Respondent(s)

     ([MACT MATTER])

     Date : 13-10-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HRISHIKESH ROY
                             HON'BLE MR. JUSTICE SANJAY KAROL

     For Petitioner(s)                 Mr. Nishe Rajen Shonker, AOR
                                       Mrs. Anu K Joy, Adv.
                                       Mr. Alim Anvar, Adv.
                                       Mr. Abraham Mathew, Adv.

     For Respondent(s)                 Mr. S.L. Gupta, Adv.
                                       Mr. Buddha Deo Bhattacharya, Adv.
                                       Mr. Varinder Kumar Sharma, AOR
                                       Mr. Kuldeep Singh Tomar, Adv.
                                       Mr. Bikash Chandra, Adv.
                                       Ms. Gunjan Sharma, Adv.
                                       Mr. Asutosh Sharma, Adv.
                                       Mata P. Singh, Adv.
                                       Mr. Ankit Bhatnagar, Adv.
                                       Mr. Himanshu Gandhi, Adv.
                                       Mr. Chandrasekhar Panda, Adv.
                                       Mr. Naresh Kumar Sharma, Adv.
                                       Mr. Abdul Gaffar, Adv.
                                       Mr. K.K. Chauhan, Adv.
                                       Mr. D.D. Sharma, Adv.
                                       Ms. Avni Singh, Adv.

                              UPON hearing the counsel the Court made the following

                                                 O R D E R

Signature Not Verified Digitally signed by NITIN TALREJA Date: 2023.10.16 On prayer of the petitioner’s counsel, list on 30.10.2023.

(NITIN TALREJA) (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR