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[Cites 0, Cited by 0] [Section 165] [Entire Act]

NCT Delhi - Subsection

Section 165(7) in The Delhi Co-operative Societies Rules, 2007

(7)In case a decision is taken to provide the information on payment of any further fee, representing the cost of providing the information , the information officer shall send intimation to the person making request, giving the details of further fees representing the cost of providing information, requesting him to deposit the fees and intimation about time and date when the information will be provided.