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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(a) in The Inland Vessels Act, 2021

(a)a policy of insurance which shall cover liability that may be incurred by the insured-
(i)in respect of the death of or bodily injury to any person or damage to any property caused by or arising out of the use of the mechanically propelled vessel;
(ii)in respect of liability of operational pollution and accidental pollution of inland waters;