Gauhati High Court
Arabinda Rabha And 13 Ors vs The State Of Assam And 6 Ors on 19 December, 2018
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010195552017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 2428/2017
1:ARABINDA RABHA and 13 ORS.
S/O SRI UREN CHANDRA RABHA, VILL- JARUWAGAON, PO-KULSHI, P.S.
CHAYGAON, DIST. KAMRUP R, ASSAM, PIN-781125
VERSUS
1:THE STATE OF ASSAM and 6 ORS.
REP. BY THE PRINCIPAL SECRETARY, TO THE GOVT. OF ASSAM,
ENVIRONMENT and FOREST DEPTT., DISPUR, GUWAHATI-6
Advocate for the Petitioner : MR.J PATOWARI
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C) 4532/2016
1:ARABINDA RABHA and 3 ORS.
S/O. SRI UREN CHANDRA RABHA
VILL. JARUWAGAON
P.O. KULSHI
P.S. CHAYGAON
DIST. KAMRUP R
ASSAM-781125.
2: SRI AKSHAY BORO
S/O. SRI SUKURAM BORO
VILL. HOLONGJULI
P.O. KULSHI
P.S. CHAYGAON
DIST. KAMRUP R
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ASSAM-781141.
3: SRI BANAJIT RABHA
S/O. SRI PRABHAT RABHA
R/O. JARUAGAON
P.O. KULSHI
P.S. CHAYGAON
DIST. KAMRUP R
ASSAM-781125.
4: SRI CHINTUMANI DAS
S/O. SRI PRASANNA DAS
VILL. GARGARA
P.O. SIKARHATI
P.S. PALASBARI
DIST. KAMRUP R
ASSAM-781125.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMM./PRINCIPAL SECY.
DEPTT. OF FOREST AND ENVIRONMENT
GOVT. OF ASSAM
DISPUR
GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR
FORESTS CUM THE HEAD OF FOREST FORCE
ASSAM
REHABARI
GHY.-08.
3:THE ADDL. PRINCIPAL CHIEF CONSERVATOR
FORESTS ADMN and VIG
OFFICE OF THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
REHABARI
GHY.-08.
4:THE CHIEF CONSERVATOR
FORESTS
ASSAM
REHABARI
GHY.
5:THE CONSERVATOR OF FOREST PLANNING OFFICER-I
OFFICE OF THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS CUM THE
HEAD OF FOREST FORCES
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ASSAM
REHABARI
GHY.-08.
6:THE DIVISIONAL FOREST OFFICER
FRS DIVISION
GUWAHATI CUM MEMBER SECRETARY
CENTRAL SELECTION COMMITTEE FOR AFPF CONSTABLE
O/O. PCCF CUM HEAD OF FOREST FORCE
REHABARI
GHY.
Advocate for the Petitioner : MR.U DAS
Advocate for the Respondent :
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
19.12.2018:
Heard Mr. K. N. Choudhury, learned counsel for the petitioners. Also heard Mr. D. Nath, learned Additional Senior Government Advocate for the State respondents.
Learned counsel for the respondents submits that the affidavit in question is ready for filing.
Let the same be filed and thereafter list the matter for hearing on 21.01.2019.
JUDGE Comparing Assistant