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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Odisha - Subsection

Section 104(3) in The Board's Excise Rules, 1965

(3)The Orissa State Beverages Corporation shall pay licence fee Rs. 30.00 crore and an amount of Rs. 5.00 lakhs for each depot per annum.]