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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Goa - Subsection

Section 121(8) in The Goa Co-operative Societies Act, 2001

(8)The High Court shall deal with such contempt as if it were contempt of itself, and shall have and exercise in respect of it the same jurisdiction, powers and authority in accordance with the same procedure and practice as it has and exercises in respect of contempt of itself.Chapter-XIV Miscellaneous