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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(1)In the case referred to in the proviso to sub-section (1) of Section 16 of the Act, the interim compensation shall not exceed one-tenth of the estimated amount of compensation.