Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Rajasthan - Subsection

Section 263(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)pile-driving operations are governed by generally prevalent and accepted signals so as to prevent any probable danger from such operations;