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Himachal Pradesh High Court

State Of Hp vs . The Veterinary & Animal Science ... on 26 April, 2022

Bench: Sabina, Sandeep Sharma

State of HP vs. The Veterinary & Animal Science Teacher's Association & another .

CWP No.3344 of 2020 26.04.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioner.

Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for respondent No.1.

Mr. Naresh K. Sharma, Advocate, for respondent No.2.

Learned counsel for the petitioner seeks time to file rejoinder.

List again on 22.08.2022.

( Sabina ) Judge ( Sandeep Sharma ) Judge April 26, 2022 (VH/PS) ::: Downloaded on - 27/04/2022 20:06:29 :::CIS