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State of Madhya Pradesh - Section

Section 21 in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

21. Total (estimated) quantity of the notified agricultural produce to be purchased at every purchase centre, shown/specified by the applicant:

S. No. Name of the market area Proposed purchase quantity of the notifiedagricultural produce
(1) (2) (3)