[Cites 0, Cited by 0]
[Entire Act]
State of Madhya Pradesh - Section
Section 21 in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003
21. Total (estimated) quantity of the notified agricultural produce to be purchased at every purchase centre, shown/specified by the applicant:
| S. No. | Name of the market area | Proposed purchase quantity of the notifiedagricultural produce |
| (1) | (2) | (3) |