Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

Madras Presidency - Subsection

Section 58(2)(a) in Madras Hindu Religious and Charitable Endowments Act, 1951

(a)removing any existing trustee, whether hereditary or non-hereditary: